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Padlam Bhumiya vs State Of Odisha
2025 Latest Caselaw 6226 Ori

Citation : 2025 Latest Caselaw 6226 Ori
Judgement Date : 24 June, 2025

Orissa High Court

Padlam Bhumiya vs State Of Odisha on 24 June, 2025

Author: S.K. Sahoo
Bench: S.K. Sahoo
              IN THE HIGH COURT OF ORISSA AT CUTTACK

                           CRLA No.677 of 2025

              Padlam Bhumiya                  ....    Appellant/
                                                    Petitioner

                                Mr. Shyam Manohar, Advocate

                                   -versus-

              State of Odisha                 ....   Respondent/
                                                   Opp. Party

                                Mr. Jateswar Nayak,
                                Addl. Government Advocate

                             CORAM:
                THE HON'BLE MR. JUSTICE S.K. SAHOO
                THE HON'BLE MR. JUSTICE S.S. MISHRA
                                  ORDER

Order No. 24.06.2025

I.A. No.1456 of 2025 I.A. No.1459 of 2025

01. This matter is taken up through Hybrid arrangement (video conferencing/physical mode).

The Office has pointed out that the certified copy of the impugned judgment has not been filed.

Learned counsel for the petitioner has filed an application vide I.A. No.1459 of 2025 for dispensing with filing of the certified copy of the impugned judgment.

The copy which has been filed by the petitioner does not bear the seal of the Court or the signature of either the Presiding Officer or the Court Master.

Therefore, we are not able to accept such copy and time is given to the learned counsel for the appellant to file the certified copy of the impugned judgment.

Learned counsel for the State submits that there is delay of 708 days in filing the Criminal Appeal and intends to file an objection to the interim application vide I.A. No.1456 of 2025 filed by the appellant for condonation of delay.

List this matter on 07.07.2025.

( S.K. Sahoo) Judge

( S.S. Mishra) Judge

Subhasis

Designation: Personal Assistant

Location: High Court of Orissa, Cuttack. Date: 24-Jun-2025 18:55:04

 
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