Chakradhar Dash vs State Of Odisha & Another .... Opp. ...
2025 Latest Caselaw 6078 Ori

Orissa High Court

Chakradhar Dash vs State Of Odisha & Another .... Opp. ... on 19 June, 2025

Author: Chittaranjan Dash

Bench: Chittaranjan Dash

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                   CRLMC No. 3034 of 2016

                                   Chakradhar Dash                       ....         Petitioner
                                                               Mr. Asok Mohanty, Sr. Advocate
                                                              -versus-

                                  State of Odisha & another              ....       Opp. Parties
                                                                     Mr. Raj Bhusan Dash, ASC

                                            CORAM:
                                            HON'BLE MR. JUSTICE CHITTARANJAN DASH
                                                            ORDER

Order No. 19.06.2025

17. 1. Heard Mr. Asok Mohanty, learned Senior Counsel for the Petitioner and Mr. R.B. Dash, learned Addl. Standing Counsel for the State. Hearing is concluded and judgment is reserved.

(Chittaranjan Dash) Judge

S.K. Parida

Designation: ADR-cum-Addl. Principal Secretary

Location: ORISSA HIGH COURT, CUTTACK Date: 20-Jun-2025 18:29:22