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Santanu Samantaray vs State Of Odisha & Others .... Opposite ...
2025 Latest Caselaw 5965 Ori

Citation : 2025 Latest Caselaw 5965 Ori
Judgement Date : 18 June, 2025

Orissa High Court

Santanu Samantaray vs State Of Odisha & Others .... Opposite ... on 18 June, 2025

                                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            WP(C) Nos.7806, 7809, 7812,7816 & 7818 of 2023

                                                    WP(C) No.7806 of 2023
                                 Santanu Samantaray     ....     Petitioner
                                                                           Represented By Adv. -
                                                                           Mr. S.P. Mishra, Sr. Adv.
                                                                           Mr. A. Nayak, Adv.
                                                                -versus-

                             State of Odisha & Others      ....              Opposite Parties

                                                                            Represented By Adv. -
                                                                            Mr. S. Nayak, ASC for O.P. NOs.1
                                                                           to 4
                                                                           Mr. N. Panda along with Mr. P.K.
                                                                           Pattanaik, for O.P. No.5




                                                     WP(C) No.7809 of 2023

                               Sarat Samantaray          ....              Petitioner
                                                                           Represented By Adv. -
                                                                           Mr. S.P. Mishra, Sr. Adv.
                                                                           Mr. A. Nayak, Adv.



                                                                -versus-

                             State of Odisha & Others      ....              Opposite Parties

                                                                           Represented By Adv. -
                                                                           Mr. S. Nayak, ASC for O.P. NOs.1
                                                                           to 4
                                                                           Mr. N. Panda along with Mr. P.K.
                                                                           Pattanaik, for O.P. No.5




Signature Not Verified                                                                                         Page 1 of 3
Digitally Signed
Signed by: SARBANI DASH
Reason: Authentication
Location: HIGH COURT OF ORISSA, CUTTACK
Date: 18-Jun-2025 16:03:32
                                                           WP(C) No.7812 of 2023

                             Sadasiba Samantaray                     ....          Petitioner
                                                                                   Represented By Adv. -
                                                                                   Mr. S.P. Mishra, Sr. Adv.
                                                                                   Mr. A. Nayak, Adv.



                                                                        -versus-

                             State of Odisha & Others            ....                 Opposite Parties

                                                                                    Represented By Adv. -
                                                                                    Mr. S. Nayak, ASC for O.P.
                                                                                    NOs.1 to 4
                                                                                    Mr. N. Panda along with Mr. P.K.
                                                                                    Pattanaik, for O.P. No.5

                                                          WP(C) No.7816 of 2023

                                      Premalata Biswal               ....               Petitioner
                                                                                      Represented By Adv. -
                                                                                      Mr. S.P. Mishra, Sr. Adv.
                                                                                      Mr. A. Nayak, Adv.



                                                                        -versus-

                                          State of Odisha & Others          ....          Opposite Parties

                                                                                         Represented By Adv. -
                                                                                         Mr. S. Nayak, ASC for O.P.
                                                                                         NOs.1 to 4
                                                                                         Mr. N. Panda along with Mr.
                                                                                         P.K. Pattanaik, for O.P. No.5




Signature Not Verified                                                                                                   Page 2 of 3
Digitally Signed
Signed by: SARBANI DASH
Reason: Authentication
Location: HIGH COURT OF ORISSA, CUTTACK
Date: 18-Jun-2025 16:03:32
                                                    WP(C) No.7818 of 2023

                             SakuntalaSubudhi           ....                Petitioner
                                                                            Represented By Adv. -
                                                                            Mr. S.P. Mishra, Sr. Adv.
                                                                            Mr. A. Nayak, Adv.



                                                                -versus-

                             State of Odisha & Others      ....                Opposite Parties

                                                                                  Represented By Adv. -
                                                                                  Mr. S. Nayak, ASC for O.P.
                                                                                 Nos.1 to 4
                                                                                  Mr. N. Panda along with Mr.
                                                                                 P.K. Pattanaik, for O.P. No.5
                                                          CORAM:
                                    THE HON'BLE MR. JUSTICE ANANDA CHANDRA BEHERA

                                                                ORDER

18.06.2025 Order No.

09. This matter is taken up through hybrid mode.

2. Heard learned counsels of both the sides.

3. Hearing concluded.

4. Judgment is reserved.

(ANANDA CHANDRA BEHERA) Judge Sarbani

Location: HIGH COURT OF ORISSA, CUTTACK

 
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