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Jagannath Patra vs State Of Odisha And Others ..... ...
2025 Latest Caselaw 5900 Ori

Citation : 2025 Latest Caselaw 5900 Ori
Judgement Date : 13 June, 2025

Orissa High Court

Jagannath Patra vs State Of Odisha And Others ..... ... on 13 June, 2025

Author: Aditya Kumar Mohapatra
Bench: Aditya Kumar Mohapatra
                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                   WP(C) No.14596 of 2025
                   Jagannath Patra               .....      Petitioner
                                                                            Represented By Adv. -
                                                                            Kuresh Prasad Dash

                                                         -versus-
                   State Of Odisha and others                       .....       Opposite Parties
                                                                            Mr. P.S. Nayak, AGA

                                        CORAM:
                          THE HON'BLE MR. JUSTICE ADITYA KUMAR
                                      MOHAPATRA

                                                         ORDER

13.06.2025 Order No.

01. 1. This matter is taken up through Hybrid mode.

2. It is stated by learned counsel for the Petitioner that the present writ petition is covered by the judgment of this Court in Santosh Kumar Beja and others v. State of Odisha and others decided in W.P.(C) No.9617 of 2024 vide judgment dated 16.04.2025. A copy of the judgment dated 16.04.2025 is handed over to the learned Additional Government Advocate in Court today.

3. On the prayer of learned counsel for the State, list this matter in the week commencing 17th June, 2025.

( Aditya Kumar Mohapatra ) Vacation Judge

S.K. Rout

Reason: Authentication Page 1 of 1. Location: High Court of Orissa, Cuttack Date: 13-Jun-2025 18:32:07

 
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