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Odisha Industrial Infrastructure vs State Of Odisha And Others
2025 Latest Caselaw 984 Ori

Citation : 2025 Latest Caselaw 984 Ori
Judgement Date : 7 July, 2025

Orissa High Court

Odisha Industrial Infrastructure vs State Of Odisha And Others on 7 July, 2025

Author: Murahari Sri Raman
Bench: Murahari Sri Raman
                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 WA No.569 of 2025
            Odisha Industrial Infrastructure     ....            Appellants
            Development Corporation and
            others
                                                Ms. K.T. Mudali, Advocate
                                       -versus-
            State of Odisha and others           ....         Respondents
                                            Mr. Bimbisar Dash, Additional
                                                    Government Advocate
                            Mr. Sanjib Mohanty, Advocate for Respondent
                                                                    No.6

                              CORAM:
                  THE HON'BLE THE CHIEF JUSTICE
                                AND
            THE HON'BLE MR. JUSTICE MURAHARI SRI RAMAN
                                      ORDER

Order No. 07.07.2025

01. I.A. No.1388 of 2025

This matter is taken up through Hybrid mode.

2. This is an application for condonation of delay of 50 days in preferring the instant writ appeal against the impugned judgment dated 17.12.2024 passed by the Single Bench in W.P.(C) No.21376 of 2022.

3. After perusal of the averments made in paragraphs-2, 3 and 4 of the instant application, we are satisfied that the appellants were prevented by sufficient cause in not filing the instant appeal within the statutory period of limitation provided therefor. Hence, the delay of 50 days in filing the writ appeal is hereby condoned.

4. In view of the above, I.A. stands disposed of.

5. List this matter on 14th July, 2025 under the heading "Fresh Admission".

(Harish Tandon) Chief Justice

(M.S. Raman) Judge MRS/Laxmikant

Signed by: LAXMIKANT MOHAPATRA Designation: Senior Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack Date: 08-Jul-2025 14:02:16

 
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