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Sri Harihara Panda And vs State Of Odisha & Others
2025 Latest Caselaw 983 Ori

Citation : 2025 Latest Caselaw 983 Ori
Judgement Date : 7 July, 2025

Orissa High Court

Sri Harihara Panda And vs State Of Odisha & Others on 7 July, 2025

Author: Sashikanta Mishra
Bench: Sashikanta Mishra
                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  RSA No.344 of 2024

           Sri Harihara Panda and              .....               Appellants
           another

                                                        Represented by
                                                        Mr. S.K.Nayak-2,
                                                        Advocate
                                         -versus-
           State of Odisha & Others            .....                 Respondents

                                                        Represented by
                                                        A.S.C

                                       CORAM:
                THE HON'BLE MR. JUSTICE SASHIKANTA MISHRA

                                          ORDER

07.7.2025.

Order No. 3 1. This matter is taken up through hybrid mode.

2. As directed, the appellants have obtained necessary endorsement regarding date of application and supply of the certified copy in the original certified copy of the impugned judgment and has refiled the same.

3. Having regard to the fact that 20 days were consumed for obtained the certified copy, there is no delay in filing the appeal. The delay as pointed out by the Stamp Reporter be ignored.

// 2 //

4. List this matter for admission in the week commencing 1.9.2025.

(Sashikanta Mishra) AKB Judge

Designation: A.D.R.-cum-Addl. Principal Secretary

Location: High Court of Orissa, Cuttack

 
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