Harekrishna Patel vs State Of Odisha
2025 Latest Caselaw 863 Ori

Orissa High Court

Harekrishna Patel vs State Of Odisha on 3 July, 2025

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                 CRA No.60 of 1996

                                   Harekrishna Patel                ....    Appellant
                                                                         Md. Faradish,
                                                                         Advocate



                                                         -versus-


                                   State of Odisha                  .... Respondent

Mr. A.K. Apat, AGA

CORAM:

JUSTICE SIBO SANKAR MISHRA

Order ORDER No. 03.07.2025

5. 1. Heard Mr. Faradish, learned counsel appearing for the appellant and Mr. Apat, learned Additional Government Advocate for the State.

2. Hearing is concluded and judgment is reserved.

(S.S. Mishra) Judge

Sisir

Designation: Personal Assistant