Citation : 2025 Latest Caselaw 853 Ori
Judgement Date : 3 July, 2025
IN THE HIGH COURT OF ORISSA AT CUTTACK
SA No.441 of 2001
Rajkishore Sahoo ..... Appellant
Represented By Adv. -
Mr. Ramakanta
Mohanty, Sr. Advocate
assisted by Mr. B.C.
Panda, Advocate
-versus-
Dayanidhi@ Daitari ..... Respondents
Sahoo(dead) and others
Represented By Adv. -
Mr. D.K. Pradhan,
Advocate for Respondent
No.2.
None for other
respondents
CORAM:
THE HON'BLE MR. JUSTICE ANANDA CHANDRA
BEHERA
ORDER
03.07.2025 Order No.
23. 1. This matter is taken up through hybrid mode.
2. Heard learned counsels of both the sides.
3. Hearing is concluded and judgment is reserved.
( ANANDA CHANDRA BEHERA) Judge
Jagabandhu
Designation: Personal Assistant Reason: Authentication Location: OHC, CUTTACK Date: 04-Jul-2025 16:37:51
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!