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Balaji Sahu vs State Of Odisha
2025 Latest Caselaw 845 Ori

Citation : 2025 Latest Caselaw 845 Ori
Judgement Date : 3 July, 2025

Orissa High Court

Balaji Sahu vs State Of Odisha on 3 July, 2025

Bench: S.K. Sahoo, Chittaranjan Dash
              IN THE HIGH COURT OF ORISSA AT CUTTACK

                              CRA No.265 of 1998

        Balaji Sahu                     .....       Appellant

                                                  Mr. Dharanidhar Nayak,
                                                  Senior Advocate along with
                                                  Miss Bini Mishra and Miss
                                                  A. Mishra, Advocate
                                      -versus-

        State of Odisha                 .....     Respondent

Miss Suvalaxmi Devi Addl. Standing Counsel

CORAM:

THE HON'BLE MR. JUSTICE S.K. SAHOO THE HON'BLE MR. JUSTICE CHITTARANJAN DASH

Order No. ORDER 03.07.2025

21. This matter is taken up through Hybrid arrangement (video conferencing/physical mode).

Though the judgment was reserved on 01.07.2025 after hearing the learned counsel for the appellant Miss A. Mishra and the learned Additional Standing Counsel Miss S. Devi, but yesterday Mr. Dharanidhar Nayak, learned Senior Advocate appearing for the appellant made a mention in the first hour to list this matter under the heading of 'To be Mentioned' to argue some points and also to file the written notes of argument and citations. Accordingly, the matter was directed to be listed today under the heading of 'To be Mentioned'.

Heard Mr. Dharanidhar Nayak, learned Senior Advocate along with Miss Bini Mishra and Miss A. Mishra, learned counsel appearing for the appellant and Miss Suvalaxmi Devi, learned Additional Standing Counsel.

Written notes of submission so also citations have been filed by the learned counsel for the appellant, which are taken on record.

Learned Additional Standing Counsel submits that written notes of submission will be filed by tomorrow (04.07.2025).

Hearing is closed and judgment is reserved.

( S.K. Sahoo) Judge

( Chittaranjan Dash) Judge RKM

Signed by: RABINDRA KUMAR MISHRA Designation: Personal Assistant Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 04-Jul-2025 15:41:25

 
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