Orissa High Court

Basanta Kumar Upadhaya And vs Parbati Dei And Others on 2 July, 2025

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                   RSA No.127 of 2002

                          Basanta Kumar Upadhaya and                .....                Appellants
                          others
                                                                             Represented By Adv. -
                                                                             M/s.Gopinath Mishra,
                                                                             Manasi Mohapatra
                                                           -versus-
                          Parbati Dei and others                 .....                 Respondents
                                                                            Represented By Adv. -
                                                                            M/r. D.P. Mohanty
                                                   CORAM:
                                  THE HON'BLE MR. JUSTICE ANANDA CHANDRA
                                                   BEHERA

                                                           ORDER

02.07.2025 Order No.

12. 1. This matter is taken up through hybrid mode.

2. On consent of learned counsels appearing on behalf of both the sides, list this appeal on 14.07.2025.

3. Registry is directed to furnish the soft copies of the entire brief of this 2nd appeal, i.e., plaint, written statements and judgment of the trial court and the appellate court to the learned counsels of both the sides on production of pendrives by the learned counsels of both the sides.

( ANANDA CHANDRA BEHERA) Judge Jagabandhu

Designation: Personal Assistant