Arakshita Sagaria vs State Of Odisha And Others .... Opp. ...
2025 Latest Caselaw 1829 Ori

Orissa High Court

Arakshita Sagaria vs State Of Odisha And Others .... Opp. ... on 29 July, 2025

Bench: K.R. Mohapatra, Savitri Ratho

                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                             W.P.(C). NO. 14469 OF 2025
     Arakshita Sagaria                            ....                  Petitioner
                                         Mr. Gopal Chandra Das, Advocate
                              On behalf of Mr. Dhananjaya Mund, Advocate
                                   -versus-
      State of Odisha and Others              ....             Opp. Parties
                                                    Mr. S.N. Biswal, ASC
              CORAM:
                          JUSTICE K.R. MOHAPATRA
                          JUSTICE SAVITRI RATHO
                                    ORDER

Order No.                          29.07.2025

  01.        1.    This matter is taken up through hybrid mode.

2. Mr. Gopal Chandra Das, learned counsel being authorized by Mr. Dhananjaya Mund, learned counsel for the petitioner submits that the grievance of the petitioner in this writ application is with regard to non-disposal of his application filed under Section 28-A of the Land Acquisition Act, 1894 which has been filed in terms of the judgment dated 26th April, 2024 passed by the learned Civil Judge (Senior Division), Nuapada in LAR No. 44 of 2022. Hence he prays for a direction to dispose of the application under Section 28-A of the Act within a stipulated period.

3. Mr. S.N. Biswal, learned Additional Standing Counsel prays for an adjournment to take instruction in the matter.

4. Put up on 19th August, 2025.

5. Instructions, if any, shall be obtained in the meantime positively.

                                                               (K.R. Mohapatra)
                                                                   Judge


                                                               (Savitri Ratho)
          puspa                                                    Judge






Signed by: PUSPANJALI MOHAPATRA

Designation: Personal Assistant Reason: Authentication Location: Orissa High Court Date: 29-Jul-2025 18:21:16