K.C. Swain vs Anu Garg
2025 Latest Caselaw 1721 Ori

Orissa High Court

K.C. Swain vs Anu Garg on 25 July, 2025

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          CONTC No.2200 of 2024
                        K.C. Swain                    .....         Petitioners
                                                                               Represented By Adv. -
                                                                               Ms. Soma Pattnaik

                                                            -versus-
                        Anu Garg, I.A.S.,                              .....          Opposite Party/
                        Commissioner-cum-Secretary to                                    Contemnor
                        Government, Department of Water
                        Resources and President of Water
                        and Land Management Institute
                        (WLAMI), Rajeev Bhawan,
                        Bhubaneswar.
                                                                                Represented By Adv. -
                                                                                Mr. Samresh Jena, ASC
                                              CORAM:
                         THE HON'BLE MR. JUSTICE ADITYA KUMAR MOHAPATRA
                                                           ORDER

25.07.2025 Order No.

02. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. It is stated by the learned counsel for the Contemnor that the Contemnor has preferred a writ appeal against the judgment of the learned Single Judge.

3. In such view of the matter, the matter be listed on 22nd August, 2025 awaiting the final decision of the writ appeal.

( Aditya Kumar Mohapatra)