Umesh Chandra Das vs State Of Odisha
2025 Latest Caselaw 1388 Ori

Orissa High Court

Umesh Chandra Das vs State Of Odisha on 17 July, 2025

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                          CRLA No.82 of 2002

                                    Umesh Chandra Das                ....                Appellant(s)
                                                           Mr. Bibhuti Ranjan Mohanty, Advocate

                                                               -versus-

                                 State of Odisha                     ....              Respondent(s)
                                                                          Mrs. Sarita Maharana, ASC



                                           CORAM: JUSTICE SIBO SANKAR MISHRA

                                                             ORDER

17.07.2025 Order No.

7. 1. Heard Mr. Bibhuti Ranjan Mohanty, learned counsel appearing for the appellant and Mrs. Sarita Maharana, learned Additional Standing Counsel appearing for the Respondent-State.

2. Hearing is concluded and judgment is reserved.

(S.S. Mishra) Judge

Subhasis

Designation: Personal Assistant Reason: Authentication Location: High Court of Orissa, Cuttack. Date: 17-Jul-2025 15:35:42