State Of Odisha & Others vs Chaturbhuja Nayak
2025 Latest Caselaw 1360 Ori

Orissa High Court

State Of Odisha & Others vs Chaturbhuja Nayak on 17 July, 2025

Bench: K.R. Mohapatra, Savitri Ratho

                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              W.A. NO. 1076 OF 2022
                State of Odisha & Others                         ....              Appellants
                                                           Mr. Siba Narayan Biswal, ASC
                                                     -versus-
                Chaturbhuja Nayak                               ....           Respondent
                                                 Mr. Susanta Sekhar Mohapatra, Advocate
                                           on behalf of Mr. Akshaya Kumar Jena, Advocate
                       CORAM:
                                         JUSTICE K.R. MOHAPATRA
                                         JUSTICE SAVITRI RATHO
                                                  ORDER

     Order No.                                  17.07.2025
         03.           1.         This matter is taken up through hybrid mode.

2. Mr. S.N. Biswal, learned Additional Standing Counsel appearing for the appellants submits that W.A. No. 17 of 2023 and batch of cases have been disposed of by a co-ordinate Bench vide judgment dated 15th July, 2025 thereby allowing the said writ appeals and dismissing the writ petitions out of which those writ appeals arose.

3. Mr. S.S. Mohapatra, learned counsel for the sole respondent prays for an adjournment to go through the said judgment.

4. Put up on 1st August, 2025 along with the interim applications. In the meantime, copies of the appeal memo as well as the interim applications shall be served on Mr. S.S. Mohapatra, learned counsel for the sole respondent.

(K.R. Mohapatra) Judge

Signed by: PUSPANJALI MOHAPATRA Designation: Personal Assistant Reason: Authentication Location: Orissa High Court (Savitri Ratho) Date: 17-Jul-2025 17:20:50 puspa Judge