Subash Ch. Panda vs State Of Odisha & Ors
2025 Latest Caselaw 1162 Ori

Orissa High Court

Subash Ch. Panda vs State Of Odisha & Ors on 11 July, 2025

Author: Biraja Prasanna Satapathy

Bench: Biraja Prasanna Satapathy

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                           FAO No. 133 of 2012
                          Subash Ch. Panda         .....        Appellant
                                                                             Mr. K.K. Swain, Advocate

                                                          -versus-
                          State of Odisha & Ors.            .....                Respondents
                                                                             Mr. P.K. Panda, ASC
                                                                             Mr. J. Biswal, Advocate
                                                                             (Respondent No. 4)


                                             CORAM:
                         THE HON'BLE MR. JUSTICE BIRAJA PRASANNA SATAPATHY
                                              ORDER

11.07.2025 Order No.20

1. This matter is taken up through hybrid mode.

2. Heard learned counsel appearing for the Parteis.

3. Hearing is concluded and order/judgment is reserved.

(BIRAJA PRASANNA SATAPATHY) Judge Sneha

Location: High Court of Orissa, Cuttack