Tilottama Bahinipati vs State Of Odisha And .... Opp. Parties
2025 Latest Caselaw 3141 Ori

Orissa High Court

Tilottama Bahinipati vs State Of Odisha And .... Opp. Parties on 30 January, 2025

Author: S.K. Sahoo

Bench: S.K. Sahoo

              IN THE HIGH COURT OF ORISSA AT CUTTACK

                        W.P.(C) No.19620 of 2024

              Tilottama Bahinipati                ....      Petitioner

                                 Mr. Gautam Mukherjee,
                                 Senior Advocate

                                       -versus-

              State of Odisha and                 ....    Opp. Parties
              others

                                 Mr. Debasish Nayak,
                                 Addl. Government Advocate

                             CORAM:
                THE HON'BLE MR. JUSTICE S.K. SAHOO
             THE HON'BLE MISS JUSTICE SAVITRI RATHO
                                   ORDER

30.01.2025 Order No.

06. This matter is taken up through Hybrid arrangement (video conferencing/physical mode).

List this matter in the week commencing from 03.02.2025 along with the batch of cases, which relates to the judgment of Narottam Rath.

( S.K. Sahoo) Judge

( Savitri Ratho) Judge RKM

Signed by: RABINDRA KUMAR MISHRA

Location: HIGH COURT OF ORISSA, CUTTACK Date: 31-Jan-2025 12:13:16