Bhupendra Singh Notey vs Gagandeep Kaur ... Opposite Party
2025 Latest Caselaw 3140 Ori

Orissa High Court

Bhupendra Singh Notey vs Gagandeep Kaur ... Opposite Party on 30 January, 2025

Author: G. Satapathy

Bench: G. Satapathy

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                           W.P.(C) No.4283 of 2024
                            Bhupendra Singh Notey              ...         Petitioner
                                                           Mr. S. Sharma, Advocate

                                                    -versus-
                            Gagandeep Kaur                     ...   Opposite Party
                                                           Mr. A. Routray, Advocate

                                                     CORAM:
                                              JUSTICE G. SATAPATHY
                                                 ORDER(ORAL)

30.01.2025 Order No.

04. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. Heard, Mr. Subham Sharma, learned counsel for the petitioner and Mr. Achyutananda Routray, learned counsel for the OP in the matter and perused the record.

3. Hearing being concluded, judgment/order is reserved.

(G. Satapathy) Judge

S. Sasmal