Prajnya Parimita Barik vs `
2025 Latest Caselaw 3138 Ori

Orissa High Court

Prajnya Parimita Barik vs ` on 30 January, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               W.P.(C) No.28242 of 2023

                        Prajnya Parimita Barik                        ......        Petitioner
                                                                               Represented by
                                                                       Mr. C. Nayak, Advocate

                                                       -Versus-
                                                          `
                        State of Odisha and Others                    .....        Opp. Parties
                                                                               Represented by
                                                                             Mr. S.N. Patnaik,
                                                                   Addl. Government Advocate


                                  CORAM:
                                        JUSTICE SASHIKANTA MISHRA
                                                         ORDER

30.01.2025 Order No. 1. This matter is taken up through hybrid mode.

20.

2. As directed, learned State counsel files copy of the letter dated 20.08.2013 of the Government. TheA same be kept on record.

3. Hearing concluded. Judgment is reserved.

4. Parties may file their note of submissions and memo of citations within a week.

(Sashikanta Mishra) Judge Puspanjali

Location: High Court of Orissa, Cuttack.