Indurekha Swain & Ors vs Ceo
2025 Latest Caselaw 3075 Ori

Orissa High Court

Indurekha Swain & Ors vs Ceo on 29 January, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                      RSA No. 497 of 2023

            Indurekha Swain & Ors.                .....                          Appellants
                                                                          Mr. S.K. Das, Adv.
                                                  -Versus-
            CEO, TPCODL & Ors.                    .....                        Respondents
                                                              Mr. Lalit Kumar Maharana, Adv.


                                            CORAM:
                         THE HON'BLE MR. JUSTICE SASHIKANTA MISHRA
                                                           ORDER

29.01.2025

I.A. No. 710 of 2024

Order No. 1. This matter is taken up through hybrid mode.

05. 2. Mr. Lalit Kumar Maharana and his associates have entered appearance for the sole respondent by filing Vakalatnama in Court today, the same be kept on record. The name of Mr. Maharana and associates be reflected in the cause list.

3. This is an application for condonation of delay in filing of the appeal. Office has pointed out a delay of two days in filing the appeal.

4. Considering the submissions and taking note of the grounds raised, the delay in filing the appeal is condoned.

5. I.A. is disposed of.

(Sashikanta Mishra) Judge

Order No. 1. Heard Mr. S.K. Das, learned counsel for the appellants.

06.

2. Perused the impugned judgments. Considering the submissions made and the grounds raised, the second appeal is admitted on the

following substantial question of law.

"Whether the finding of the Courts below regarding the place of death of the deceased is contrary to the evidence on record?"

4. No notice need be issued since the respondents had entered appearance though Mr. L.K. Maharana, learned counsel.

5. Call for the LCR.

3. List this matter in the week commencing 20th February, 2025.

(Sashikanta Mishra) A.K. Rana Judge

Designation: Personal Assistant

Date: 30-Jan-2025 11:17:32