Narayan Behera ` vs State Of Odisha & Ors .... Opposite ...
2025 Latest Caselaw 3030 Ori

Orissa High Court

Narayan Behera ` vs State Of Odisha & Ors .... Opposite ... on 28 January, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                               WP(C) No. 5756 of 2009

                      Narayan Behera                   `....                     Petitioner
                                                                           Represented by
                                                                            Mr. S.K.Nath,
                                                                                Advocate
                                                         -Versus -
                      State Of Odisha & Ors              ....             Opposite Parties
                                                                         Represented by
                                                                                   AGA


                                       CORAM:
                                         JUSTICE SASHIKANTA MISHRA
                                                        ORDER_
       Order No.                                        28.01.2025
          01.
                             1.

This matter is taken up through hybrid mode.

2. Hearing concluded, judgment reserved.

3. Parties may file their note of submissions and memo of citations, if any within a week.

(Sashikanta Mishra) Judge

Deepak