Nu Vista Ltd vs Damodar Behera And Others ..... ...
2025 Latest Caselaw 3029 Ori

Orissa High Court

Nu Vista Ltd vs Damodar Behera And Others ..... ... on 28 January, 2025

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                   C.R.P. No.05 of 2022

                           Nu Vista Ltd.                               .....                 Petitioner(s)
                                                                                  Mr. M Agarwal, Advocate

                                                         -versus-
                           Damodar Behera and others                .....                Opposite Party(s)
                                                                                 Mr. G. Mohanty, Standing
                                                                                                  Counsel
                                                         CORAM:
                            THE HON'BLE MR. JUSTICE ANANDA CHANDRA BEHERA
                                                                     ORDER

Order No. 28.01.2025

11. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Heard learned counsels of both the sides.

3. Hearing is concluded and order/judgment is reserved.

( A.C. Behera ) Judge Jagabandhu

Signature Not Verified Digitally Signed Signed by:

JAGABANDHU

Reason: Authentication Location: High Court of Orissa, Cuttack Date: 29-Jan-2025 16:03:21