Sradhanjali Mishra vs Aswini Kumar Mohapatra .... Opp. Party
2025 Latest Caselaw 2978 Ori

Orissa High Court

Sradhanjali Mishra vs Aswini Kumar Mohapatra .... Opp. Party on 27 January, 2025

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                         CRLMC No.1659 of 2024

         Sradhanjali Mishra                 .... Petitioner

                                                Mohammad
                                                Mustaq Ansari,
                                                Advocate



                                 -versus-


         Aswini Kumar Mohapatra             .... Opp. Party
                                               Mr.Amitav
                                               Pradhan,
                                               Advocate



        CORAM:

                  JUSTICE SIBO SANKAR MISHRA

Order                            ORDER
 No.                           27.01.2025
 07.    1.    Mr. Ansari, learned counsel for the petitioner

wants to place on record the judgments he has relied upon to substantiate his case. He further submits that, the copy of the written objection filed by the opposite party has not been supplied to him.

2. Learned counsel for the opposite party is directed to supply the copy of the written objection to the learned counsel for the petitioner.

3. Let him do so.

4. List this matter on 11.03.2025.

(S.S. Mishra) Judge Subhasis

Designation: Personal Assistant

Location: High Court of Orissa, Cuttack. Date: 27-Jan-2025 18:46:36