Citation : 2025 Latest Caselaw 2954 Ori
Judgement Date : 27 January, 2025
Signature Not Verified
Digitally Signed
Signed by: MANAS KUMAR PANDA
Reason: Authentication
Location: OHC, Cuttack
Date: 28-Jan-2025 15:41:13
IN THE HIGH COURT OF ORISSA AT CUTTACK
MATA No.339 of 2024
B. Suman Kumar .... Appellant
Mr. R.K. Pattanaik, Advocate
-versus-
Srinimisha .... Respondents
CORAM:
JUSTICE B. P. ROUTRAY
JUSTICE MURAHARI SRI RAMAN
ORDER
Order No. 27.01.2025
02. 1. The matter is taken up through hybrid mode.
2. Issue notice to the Respondent by Registered Post / Speed Post with A.D. for which requisites shall be filed within seven working days.
3. Office is directed to get the postal tracking report.
4. Call for the copy of LCR.
5. List the matter on 18th March 2025.
03. 6. In the meantime operation of impugned judgment dated 8th August, 2024 passed in CP No.169 of 2021 shall remain stayed till 18th March, 2025, subject to payment of interim maintenance of Rs.6000/- (six thousand) on or before 5th of every month.
7. An urgent certified copy of this order shall be issued on proper application.
(B.P. Routray) Judge
(M.S. Raman) Judge M.K. Panda
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