Abinash Biswal vs State Of Odisha & Ors. .... Opposite ...
2025 Latest Caselaw 2867 Ori

Orissa High Court

Abinash Biswal vs State Of Odisha & Ors. .... Opposite ... on 22 January, 2025

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         W.P.(C) No.21265 of 2024

                            Abinash Biswal                         ....           Petitioner
                                                                       Represented By Adv.
                                                                  Mr. Susil Kumar Pattnaik

                                                      -versus-
                            State of Odisha & Ors.                ....      Opposite Parties
                                                                        Represented By ASC
                                                                          Ms. Gayatri Patra

                                          CORAM:
                                          DR. JUSTICE S.K. PANIGRAHI

                                                      ORDER

           Order                                     22.01.2025
           No.

04. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsels for the Parties.

3. Learned counsel for the Petitioner does not want to file

rejoinder affidavit.

4. Hearing is concluded. Judgment/ order is reserved.

(Dr. S.K. Panigrahi) Judge Signature Sumitra Not Verified Digitally Signed Signed by: SUMITRA NAYAK Reason: Authentication Location: High Court of Orissa, Cuttack Date: 22-Jan-2025 17:29:45