Sukra Juanga vs State Of Odisha
2025 Latest Caselaw 2548 Ori

Orissa High Court

Sukra Juanga vs State Of Odisha on 13 January, 2025

Bench: K.R. Mohapatra, V. Narasingh

Signature Not Verified
Digitally Signed
Signed by: MADHUSMITA SAHOO
Designation: Senior Stenographer
Reason: Authentication
Location: High Court of Orissa, Cuttack
Date: 15-Jan-2025 12:30:22




                                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                                  JCRLA No. 205 OF 2024
                                               Sukra Juanga                              ....         Appellant
                                                                              Mr. Soubhagya Ketan Nayak,
                                                                                          Amicus Curiae
                                                                         -versus-
                                               State of Odisha                         .... Respondent
                                                                                  Mr. Bibekananda Nayak,
                                                                          Additional Government Advocate

                                                     CORAM:
                                                     JUSTICE K.R. MOHAPATRA
                                                     JUSTICE V. NARASINGH
                                                                     ORDER

                       Order No.                                    13.01.2025
                             1.           1.       This matter is taken up through hybrid mode.

2. Perused the prisoner's petition and the impugned judgment of conviction passed by learned trial Court.

3. This appeal has been registered in time, as pointed out by S.R.

4. We engage Mr. Soubhagya Ketan Nayak, learned counsel as Amicus Curiae to assist the Court for proper adjudication of the appeal.

5. Admit.

6. Soft copy of the Trial Court Record (TCR) be called for.

7. Expedite preparation of Paper Book upon receipt of soft copy of TCR.

8. Registry shall serve a copy of the brief on Mr. Nayak, learned Amicus Curiae by 17th January, 2025.

Designation: Senior Stenographer

Location: High Court of Orissa, Cuttack Date: 15-Jan-2025 12:30:22

9. Put up this matter on 14th May, 2025 indicating the name of Mr. Soubhagya Ketan Nayak, learned Amicus Curiae in the cause list.

                                                                         (K.R. Mohapatra)
                                                                              Judge


                                                                          (V. Narasingh)
               ms                                                              Judge