Rohit Kumar Pradhan vs State Of Odisha ..... Opposite Parties
2025 Latest Caselaw 2341 Ori

Orissa High Court

Rohit Kumar Pradhan vs State Of Odisha ..... Opposite Parties on 10 January, 2025

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 ABLAPL No.13536 of 2024
                Rohit Kumar Pradhan           .....       Petitioner
                                                             Represented By Adv. -
                                                             Manas Kumar Chand

                                             -versus-
                State Of Odisha                     .....        Opposite Parties
                                                            Represented By Adv. -
                                                            M/s Gopal Krushna
                                                            Mohanty, S.k.garnayak,
                                                            A. Garnaik

                                      CORAM:
                        THE HON'BLE MR. JUSTICE ADITYA KUMAR
                                    MOHAPATRA
Order No.
                                            ORDER

10.01.2025

03. 1. This matter is taken up through Hybrid Arrangement (Virtual/ Physical Mode).

2. Heard learned counsel for both sides.

3. Hearing is concluded.

4. Judgment is reserved.

( Aditya Kumar Mohapatra) Judge RKS

Location: High Court of Orissa