Purna Chnadra Majhi vs State Of Odisha And Others .... Opp. ...
2025 Latest Caselaw 2336 Ori

Orissa High Court

Purna Chnadra Majhi vs State Of Odisha And Others .... Opp. ... on 10 January, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                W.P.(C) No. 23102 of 2024

                      Purna Chnadra Majhi                               ......       Petitioner
                                                                                 Represented by

                                                                      Mr. S. Mohanty, Advocate
                                                       - Versus -
                      State of Odisha and Others                         ....       Opp. Parties
                                                                                 Represented by

                                                                             Mr. G.K. Agrawal,
                                                                     Addl. Government Advocate
                                CORAM:
                                      JUSTICE SASHIKANTA MISHRA
                                                          ORDER

10.01.2025

W.P.(C) Nos. 23102, 23107, 23112 and 24400 of 2024

Order No. 1. This matter is taken up through hybrid mode.

07. . 2. Heard in part.

3. Learned State counsel shall apprise the Court about the applicability of the judgment passed by this Court in the case of Ashis Kumar Debta v. State of Odisha and others; 2024(III) ILR CUT 184..

4. List these matters on 31st January, 2025.

(Sashikanta Mishra) Judge

Signed by: BHIGAL CHANDRA TUDU

Location: Orissa High Court, Cuttack Date: 13-Jan-2025 18:42:52