Rabindranath Swain vs State Of Odisha & Ors. .... Opposite ...
2025 Latest Caselaw 2144 Ori

Orissa High Court

Rabindranath Swain vs State Of Odisha & Ors. .... Opposite ... on 6 January, 2025

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                IN THE HIGH COURT OF ORISSA AT CUTTACK

                                               W.P.(C) No.26053 of 2024

                            Rabindranath Swain          ....            Petitioner(s)
                                                     Mr. Krushna Chandra Dash, Adv.
                                                   -versus-
                            State of Odisha & Ors.      ....       Opposite Party (s)
                                                                  Mr. Saswat Das, AGA
                                          CORAM:
                                          DR. JUSTICE S.K. PANIGRAHI

                 Order                            ORDER
                 No.                             06.01.2025

02. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/ order is reserved.

Sumitra

(Dr. S.K. Panigrahi) Judge

Location: High Court of Orissa, Cuttack