Smt. Mahunadi @ Mahanandi @ vs Satyabhama Panda And Others
2025 Latest Caselaw 2136 Ori

Orissa High Court

Smt. Mahunadi @ Mahanandi @ vs Satyabhama Panda And Others on 6 January, 2025

                                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                              S.A. No.296 of 1998

                                    Smt. Mahunadi @ Mahanandi @                  ....             Appellant(s)
                                    Mahanadi Devi @ Upadhyaya &                              Represented by
                                    others                                             Mr.S.Mantry,Advocate.
                                                                      -versus-

                                    Satyabhama Panda and others                  ....            Respondent(s)
                                                                                              Represented by
                                                                                      Mr.N.Panda-1,Advocate.
                                                    CORAM:
                                                    JUSTICE ANANDA CHANDRA BEHERA
                                                                 ORDER

Order No. 06.01.2025

36. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard from the learned counsels of both the sides.

3. Hearing concluded. Judgment is reserved.

(A.C. Behera) Judge Utkalika

Signature

Digitally Signed Signed by:

UTKALIKA NAYAK Reason:

Authentication Location: High Court of Orissa, Cuttack Date: 06-Jan-2025 15:53:01