Gurudasmal Choudhury (Dead) & vs Ramagarib Burma
2025 Latest Caselaw 2088 Ori

Orissa High Court

Gurudasmal Choudhury (Dead) & vs Ramagarib Burma on 3 January, 2025

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  SA No.343 of 1988

                 Gurudasmal Choudhury (dead) &                        .....           Appellant(s)
                 Others
                                                                                        Represented By
                                                                                 Mr.A.K.Sahoo,Advocate

                                                        -versus-
                Ramagarib Burma                                    .....            Respondent(s)
                                                                                         Represented By
                                                                              Mr.S.C.Samantray,Advocate
                                                      CORAM:
                  THE HON'BLE MR. JUSTICE ANANDA CHANDRA BEHERA
                                                                    ORDER

              Order No.                                            03.01.2025

                   28.          1.        This matter is taken up through Hybrid Arrangement (Virtual
                                /Physical Mode).

2. Hearing is concluded and judgment is reserved.

( A.C. Behera ) Judge Binayak

Location: High Court of Orissa, Cuttack