Pramod Krushna Soren vs State Of Orissa & Ors. .... Opposite ...
2025 Latest Caselaw 2087 Ori

Orissa High Court

Pramod Krushna Soren vs State Of Orissa & Ors. .... Opposite ... on 3 January, 2025

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                  W.P.(C) No.30076 of 2024

                                  Pramod Krushna Soren           ....           Petitioner(s)
                                                                 Mr. Rama Chandra Jena, Adv.
                                                            -versus-
                                  State of Orissa & Ors.         ....      Opposite Party (s)
                                                                         Mr. Sonak Mishra, ASC
                                           CORAM:
                                           DR. JUSTICE S.K. PANIGRAHI

                   Order                            ORDER
                   No.                             03.01.2025

02. 1. This matter is taken up through hybrid arrangement.

2. Learned counsel for the Petitioner submits that this matter

is covered by the judgment dated 24.07.2024 passed in

W.P.(C) No.12516 of 2020.

3. In such view of the matter, learned counsel for the State is

directed to verify whether this matter is covered by the

judgment dated 24.07.2024 or not.

3. List this matter on 16th January, 2025.

(Dr. S.K. Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 03-Jan-2025 17:17:39