Parsuram Sahoo vs Sujata Debadarshini Sahoo & ... ...
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Orissa High Court

Parsuram Sahoo vs Sujata Debadarshini Sahoo & ... ... on 2 January, 2025

Author: G. Satapathy

Bench: G. Satapathy

             IN THE HIGH COURT OF ORISSA AT CUTTACK
                         RPFAM No.320 of 2024
     Parsuram Sahoo                            ...              Petitioner
                                               Mr. B.Baral, Advocate
       R
       O
       X


                           -versus-
     Sujata Debadarshini Sahoo &               ... Opposite Parties
     another


                               CORAM:
                        JUSTICE G. SATAPATHY
                           ORDER(ORAL)

02.01.2025 RPFAM No. 320 of 2024 & I.A. No.457 of 2024 Order No.

01. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. This revision petition by the husband- petitioner challenges the impugned judgment dated 09.07.2024 passed by the learned Judge Family Court, Khurda in Cr.P No. 209 of 2023 by which the husband has been directed to pay a sum of Rs.5,000/- to the wife and Rs.3,000/- to the minor daughter as monthly maintenance w.e.f. 31.07.2023.

3. Heard Mr.Bamadev Baral, learned counsel for the petitioner.

4. After hearing learned counsel for the petitioner and taking into account the prayer of the petitioner, this Court does not wish to pass any final order without seeking response of the opposite parties. Issue notice on admission in RPFAM to

opposite party No.1 through Speed Post/Registered Post with AD by fixing a short returnable date. Requisites for issuance of notice against opposite party No.1 shall be filed within three working days.

5. As an interim measure, there shall be stay operation of the impugned order till next date subject to the condition of the petitioner-husband paying 50% of the monthly maintenance as well as arrear maintenance to the opposite parties.

6. List this matter on 28th January, 2025.

(G. Satapathy) Judge

kishore

Signed by: KISHORE KUMAR SAHOO

Location: High Court of Orissa Date: 02-Jan-2025 17:34:08