The Kiran Parijatak Enclave vs Cuttack Development Authority
2025 Latest Caselaw 4394 Ori

Orissa High Court

The Kiran Parijatak Enclave vs Cuttack Development Authority on 24 February, 2025

       IN THE HIGH COURT OF ORISSA AT CUTTACK
                     W.P.(C) No.38997 of 2023

The Kiran Parijatak Enclave              .....                  Petitioner(s)
Apartment Owners Welfare
Society, Cuttack
                                                        Mr. G. Mukherji, Sr.
                                                        Advocate and Mr. S.
                                                         Acharya, Advocate

                             -versus-
Cuttack Development Authority,        .....              Opposite Parties(s)
Cuttack and others
                                                      Mr. D. Mohapatra, Sr.
                                                      Advocate and Mr. P.K.
                                                 Singhdeo, Advocate for O.P.
                                                                Nos.1 and 2

                                                    Mr. Soumyajhoti Biswal,
                                                         Advocate O.P. No.4

                     W.P.(C) No.30721 of 2023

Kiran Projects Pvt. Ltd., Cuttack        .....                  Petitioner(s)
represented through its Managing
Director Inderpall Singh Batth
                                                    Mr. Soumyajhoti Biswal,
                                                                 Advocate
                             -versus-
Cuttack Development Authority,        .....                   Respondent(s)
Cuttack and others
                                                      Mr. D. Mohapatra, Sr.
                                                      Advocate and Mr. P.K.
                                                 Singhdeo, Advocate for O.P.
                                                                Nos.1 and 2

                                                       Mr. G. Mukherji, Sr.
                                                       Advocate and Mr. S.
                                                 Acharya, Advocate for O.P.
                                                                       No.5
                                                               Page 1 of 2
                                                      CORAM:
                   THE HON'BLE MR. JUSTICE ANANDA CHANDRA BEHERA
                                                               ORDER

Order No. 24.02.2025

14. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Heard learned counsels of the parties.

3. Hearing is concluded and judgment is reserved.

( A.C. Behera ) Judge Jagabandhu

Designation: Personal Assistant