Mr. D. Das vs State Of Odisha And Others
2025 Latest Caselaw 4279 Ori

Orissa High Court

Mr. D. Das vs State Of Odisha And Others on 20 February, 2025

Author: G. Satapathy

Bench: G. Satapathy

                                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 Koili Rout and another
                                 (In CRLA No.839 of 2023)
                                 Bhikari Rout and another
                                 (In CRLA No.865 of 2023)
                                                                     ...           Appellants

                                                                     Mr. D. Das, Advocate
                                                      -versus-
                                 State of Odisha and others           ...     Respondents
                                                                   Mr. S.K. Rout, Addl. PP
                                                       CORAM:
                                                JUSTICE G. SATAPATHY
                                                    ORDER(ORAL)

20.02.2025 CRLA Nos.839 & 865 of 2023 and I.A. Nos. 1784 & 1836 of 2023 Order No.

06. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. Permitting the State to file written objection in terms of the judgment passed by the Apex Court in Atul Tripathi v. State of Uttar Pradesh & Others; (2014) 9 SCC 177, list this matter on 24.03.2025.

(G. Satapathy) Judge Priyajit

Location: HIGH COURT OF ORISSA