Shankar Das vs The Management Of M/S. Paradeep .... ...
2025 Latest Caselaw 4273 Ori

Orissa High Court

Shankar Das vs The Management Of M/S. Paradeep .... ... on 20 February, 2025

Bench: Arindam Sinha, M.S. Sahoo

                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                W.P.(C) No.41570 of 2023


            Shankar Das                               ....              Petitioner
                                                               Represented by-
                                                                     In Person
                                      -Versus-
            The Management of M/s. Paradeep           ....        Opposite Party
            Phosphates Limited, Khurda
                                                        Represented by Adv.-
                                             Mr. N.K. Mishra, Senior Advocate



                                 CORAM:
                  THE HON'BLE MR. JUSTICE ARINDAM SINHA,
                          ACTING CHIEF JUSTICE
                                   AND
                    THE HON'BLE MR. JUSTICE M.S. SAHOO


                                         ORDER

Order No. 20.02.2025 W.P. (C) no.41570 of 2023 and I.A. no.17492 of 2024

08. 1. Review-applicant appears in person. He was petitioner in

the writ petition dismissed on our judgment dated 18 th December,

2024. He seeks recall of the judgment.

2. Mr. Mishra, learned senior advocate appears on behalf of

the management. His client has adjournment to file objection.

3. The objection will be accepted on adjourned date upon

advance copy served.

4. List under heading for orders on 11th March, 2025 marked

at 2 P.M.

( Arindam Sinha ) Acting Chief Justice

( M.S. Sahoo ) Judge

Arun Mishra A. Nanda/ Jr. Steno.

Designation: ADR-Cum-Addl. Principal Secretary

Location: High Court of Orissa, Cuttack Date: 20-Feb-2025 18:19:35