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Commissioner vs Karna Naik And Another
2025 Latest Caselaw 3988 Ori

Citation : 2025 Latest Caselaw 3988 Ori
Judgement Date : 13 February, 2025

Orissa High Court

Commissioner vs Karna Naik And Another on 13 February, 2025

Bench: Arindam Sinha, M.S. Sahoo
                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 WA No. 555 of 2024
            Commissioner, Cuttack         ....
                                                                      Appellant
            Municipal Corporation,
            Biju Bhawan, Chowdhury
            Bazar, Town/Dist. Cuttack
                                                           Represented by Adv.-
                                                         Mr. D. Nayak, Advocate

                                         -versus-

            Karna Naik and another        ....                       Respondents
                                                            Represented by Adv.-
                                                           Ms. A. Dash, Advocate
                                                    (Additional Standing Counsel)

                                        CORAM:
                    THE HON'BLE MR. JUSTICE ARINDAM SINHA,
                          THE ACTING CHIEF JUSTICE
                                     AND
                      THE HON'BLE MR. JUSTICE M.S. SAHOO
                                       ORDER

13.02.2025 Order No.

01. 1. Mr. Nayak, learned advocate appears on behalf of applicant-

appellant [Cuttack Municipal Corporation (CMC)] and submits, his

client is aggrieved by judgment dated 17th May, 2023 of the learned

single Judge, directing consideration of claim for appointment of

respondent no.1 under the Rehabilitation Assistance Scheme (RAS) in

terms of the 1990 rules. The appeal was presented on reported delay

of 276 days. Application has been made for condonation.

2. Ms. Dash, learned advocate, Additional Standing Counsel

appears on behalf of respondent no.2.

3. Issue notice along with this order on respondent no.1 by

registered/speed post with A.D. Applicant will put in requisites.

4. List on 11th March, 2025.

( Arindam Sinha ) Acting Chief Justice

( M.S. Sahoo ) Judge Prasant

Signed by: PRASANT KUMAR SAHOO Designation: PERSONAL ASSISTANT Reason: Authentication Location: Orissa High Court Date: 13-Feb-2025 19:09:58

 
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