M/S. Blueline Resorts Pvt. Ltd vs M/S. Hotel Sea Point Pvt. Ltd
2025 Latest Caselaw 3983 Ori

Orissa High Court

M/S. Blueline Resorts Pvt. Ltd vs M/S. Hotel Sea Point Pvt. Ltd on 13 February, 2025

Author: Murahari Sri Raman

Bench: Murahari Sri Raman

                                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                            CRP No.35 of 2023

                                          M/s. Blueline Resorts Pvt. Ltd.             ....            Petitioner
                                                                          Mr. Avijit Pal, Advocate along with
                                                                                     Mr. T. Patnaik, Advocate
                                                                       -versus-
                                          M/s. Hotel Sea Point Pvt. Ltd., Puri        ....      Opposite Party
                                                                    Mr. Saurendra Routray, Advocate along
                                                                         with Mr. Gyan Samantray, Advocate

                                                                CORAM:
                                                HON'BLE MR. JUSTICE MURAHARI SRI RAMAN

        Order No.                                                         ORDER
           05.                                                           13.02.2025

This matter is taken up through Hybrid Mode.

2. After hearing has taken place, the matter was kept reserved for preparation of judgment. At the time of dictation, certain clarifications were required, which were not agitated at the time of argument. So the matter requires further hearing. Therefore, the matter was directed to be listed under the heading "To Be Mentioned".

3. It is stated at the Bar that further hearing is required. Since the assignment of this Bench has been changed in the meantime, Registry is instructed to place the record before the Hon'ble the Acting Chief Justice to seek His Lordship's permission for listing before appropriate Bench.

(M.S. Raman) Judge Laxmikant

Signed by: LAXMIKANT MOHAPATRA Designation: Senior Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack Date: 13-Feb-2025 17:01:46