Wednesday, 06, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Bata Krishna Rout & Others vs State Of Odisha & Others ..... Opposite ...
2025 Latest Caselaw 3981 Ori

Citation : 2025 Latest Caselaw 3981 Ori
Judgement Date : 13 February, 2025

Orissa High Court

Bata Krishna Rout & Others vs State Of Odisha & Others ..... Opposite ... on 13 February, 2025

                                                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                                    WP(C) No.28167 of 2024
                                                  Bata Krishna Rout & Others     .....     Petitioners
                                                                                             Represented By Adv. -
                                                                                             Parthasarthee Pattanayak

                                                                             -versus-
                                              State Of Odisha & Others             .....           Opposite Parties
                                                                                             Represented By Adv. -
                                                                                             M/s Brahmananda
                                                                                             Tripathy (for O.P. No.4)

                                                                                             Mr. T. Kumar,ASC (for
                                                                                             O.P. Nos.1 to 3).

                                                                       CORAM:
                                                      THE HON'BLE MR. JUSTICE ANANDA CHANDRA
                                                                       BEHERA

                                                                            ORDER

13.02.2025 Order No.

06. 1. This matter is taken up through hybrid mode.

2. Hearing completed.

3. Judgment stands reserved.

( ANANDA CHANDRA BEHERA) Judge

Rati Ranjan

Designation: Senior Stenographer

Location: High Court of Orissa, Cuttack, India. Date: 13-Feb-2025 17:12:51

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter