Sri P. Durga & Others vs Sri Bachu Ramachandra (Dead) &
2025 Latest Caselaw 3927 Ori

Orissa High Court

Sri P. Durga & Others vs Sri Bachu Ramachandra (Dead) & on 12 February, 2025

                                                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                                       SA No.263 of 1992
                                                     Sri P. Durga & Others                 Appellant(s)
                                                                                         Represented By

                                                                         Mr. S.J. Biswal, Advocate appearing on
                                                                                 behalf of Mr. B. Routray, Senior
                                                                                                        Advocate
                                                                             -versus-
                                                     Sri Bachu Ramachandra (dead) & ....             Respondent(s)
                                                     Others
                                                                                                  Represented By
                                                                         Mr. P.K. Singhdeo, Advocate appearing
                                                                                 on behalf of Mr. D. Mohapatra,
                                                                        Advocate (respondent Nos.2(a) and 2(b).

                                                                         CORAM:
                                                                MR. JUSTICE A.C. BEHERA
                                                                          ORDER

Order No.                                                                12.02.2025

     48.                                     1.         This matter is taken up through Hybrid Arrangement (Virtual
                                             /Physical Mode.

2. The order passed on dated 28.11.2024 for issuance of notices to the proforma respondent Nos.10 to 13 is recalled as the 2nd Appeal has not been admitted.

3. List this matter on 17.03.2025 along with S.A. No.264 of 1992 for hearing on the point of admission as both the 2nd Appeals have arisen out of one Judgment and Decree.

( A.C. Behera ) Judge

Rati Ranjan

Designation: Senior Stenographer

Location: High Court of Orissa, Cuttack, India. Date: 13-Feb-2025 17:11:24