Narendra Pradhan @ vs State Of Odisha And .... Opp. Parties
2025 Latest Caselaw 3920 Ori

Orissa High Court

Narendra Pradhan @ vs State Of Odisha And .... Opp. Parties on 12 February, 2025

Author: S.K. Sahoo

Bench: S.K. Sahoo

              IN THE HIGH COURT OF ORISSA AT CUTTACK

                          W.P.(C) No.4337 of 2025

              Narendra Pradhan @                  ....      Petitioner
              Padhan

                                 Mr. Abinash Pattjoshi, Advocate

                                       -versus-

              State of Odisha and          ....   Opp. Parties
              others
                              Miss Subhalaxmi Devi,
                              Addl. Standing Counsel

                             CORAM:
                THE HON'BLE MR. JUSTICE S.K. SAHOO
             THE HON'BLE MISS JUSTICE SAVITRI RATHO
                                   ORDER

Order No.                        12.02.2025
   01.           This   matter    is    taken     up   through   Hybrid

arrangement (video conferencing/physical mode).

Heard learned counsel for the petitioner and learned counsel for the State.

The petitioner Narendra Pradhan @ Padhan has filed this writ petition with a prayer to direct the opposite parties for disbursement of the compensation amount pursuant to the order dated 17.11.2017 of the learned Civil Judge (Senior Division), Dharamgarh in L.A.R. No.85 of 2012 within a stipulated time period.

In the writ petition, in paragraph-4, it has been mentioned that the petitioner has ascertained that the

opposite parties did not choose to challenge the award before this Court.

Since the order is dated 17.11.2017, learned counsel for the State wants to obtain instruction as to whether any appeal has been preferred by the State against the aforesaid judgment and order dated 17.11.2017. She should also obtain instruction that if no appeal has been preferred, why the payment has not yet been made in favour of the petitioner as per the aforesaid judgment and order.

List this matter in the week commencing from 24.02.2025.

A free copy of this order be handed over to the learned counsel for the State.

( S.K. Sahoo) Judge

( Savitri Ratho) Judge RKM

Signed by: RABINDRA KUMAR MISHRA

Location: HIGH COURT OF ORISSA, CUTTACK Date: 13-Feb-2025 13:22:04