Premananda Sahoo vs State Of Odisha
2025 Latest Caselaw 3820 Ori

Orissa High Court

Premananda Sahoo vs State Of Odisha on 10 February, 2025

Author: V. Narasingh

Bench: V. Narasingh

                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   W.P.(C) No.12522 of 2021


                          Premananda Sahoo      ....          Petitioner
                                                Mr. S.B. Jena, Advocate
                                           -versus-

                      1. State of Odisha
                      2. Engineer-in-Chief,     ....    Opposite Parties
                         Water Resources               Mr. S.N Das, ASC
                         Department, Odisha
                      3. Chief Construction
                         Engineer
                      4. Executive Engineer,
                         Baitarani Division




                                 CORAM: JUSTICE V. NARASINGH
                                             ORDER

Order No. 10.02.2025

07. 1. The judgment dictated in the open Court and kept in separate sheets.

(V. NARASINGH) Judge Soumya

Signed by: SOUMYA RANJAN SAMAL

Location: High Court of Orissa Date: 01-Mar-2025 10:22:45