Susanta @ Susil Kumar Sahu vs State Of Odisha
2025 Latest Caselaw 3818 Ori

Orissa High Court

Susanta @ Susil Kumar Sahu vs State Of Odisha on 10 February, 2025

Bench: S.K.Sahoo, Savitri Ratho

                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         JCRLA No.08 of 2014

                      Susanta @ Susil Kumar Sahu          ...          Appellant
                                               Ms.Rita Singh (Amicus Curiae)
                                            -versus-
                      State of Odisha                  ...        Respondent
                                Mr.Aurobinda Mohanty, Addl. Standing Counsel

                                                CORAM:
                                   THE HON'BLE MR.JUSTICE S.K.SAHOO
                                 THE HON'BLE MS. JUSTICE SAVITRI RATHO
                                                ORDER

Order No. 10.02.2025

03. This matter is taken up through Hybrid arrangement (video conferencing/physical mode).

Heard Ms.Rita Singh, learned amicus curiae for the appellant-Susanta @ Susil Kumar Sahu and Mr.Aurobinda Mohanty, learned Addl. Standing Counsel for the State.

Learned counsel for both the sides submitted that they will file their written notes of submission and memo of citations by 12.02.2025.

Hearing is closed and judgment is reserved.

(S.K.Sahoo) Judge

(Savitri Ratho) Judge Bichi

Signed by: BICHITRANANDA SAHOO