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Prasanta Kumar Behera vs State Of Orissa And Others ..... ...
2025 Latest Caselaw 3812 Ori

Citation : 2025 Latest Caselaw 3812 Ori
Judgement Date : 10 February, 2025

Orissa High Court

Prasanta Kumar Behera vs State Of Orissa And Others ..... ... on 10 February, 2025

Author: Aditya Kumar Mohapatra
Bench: Aditya Kumar Mohapatra
                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             WP(C) No.24591 of 2024
                          Prasanta Kumar Behera            .....      Petitioner
                                                                            Represented By Adv. -
                                                                            Ms. Kananbala Roy
                                                                            Choudhury

                                                           -versus-
                          State Of Orissa and others               .....          Opposite Parties
                                                                            Represented By Adv. -

                                                                            Mr. M.R. Mohanty, AGA

                                                CORAM:
                           THE HON'BLE MR. JUSTICE ADITYA KUMAR MOHAPATRA

                                                        ORDER

10.02.2025 Order No.

02. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. It is submitted by the learned counsel for the Petitioner that the present writ petition is covered by the common judgment dated 04.11.2024 passed by this Court in W.P.(C) No.33857 of 2020 and batch of similar other matters.

3. Learned counsel for the State sought for some time to verify the aforesaid fact.

4. Accordingly, list this case in the next week.

Digitally Signed Judge

Reason: Authentication Debasis Location: ORISSA HIGH COURT Date: 11-Feb-2025 14:08:01

 
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