The National Highways vs Nihar Ranjan Sahu & Ors. .... Opposite ...
2025 Latest Caselaw 3689 Ori

Orissa High Court

The National Highways vs Nihar Ranjan Sahu & Ors. .... Opposite ... on 5 February, 2025

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                  W.P.(C) No.27589 of 2024

                                  The National Highways             ....               Petitioner(s)
                                  Authority of India
                                                              Mr. Umesh Chandra Mohanty, Adv.
                                                              -versus-
                                  Nihar Ranjan Sahu & Ors.          ....      Opposite Party(s)
                                                                     Mr. Amit Prasad Bose, Adv.


                                           CORAM:
                                           HON'BLE DR. JUSTICE S.K. PANIGRAHI

                                                   ORDER

05.02.2025 Order W.P.(C) No.27589 of 2024 with W.P.(C) No.28108 of No. 2024

05. 1. These matters are taken up through hybrid arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/ order is reserved.

4. Interim order, if any, passed earlier in both the cases shall

continue till the next date of listing of this matter.

(Dr. S.K. Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 06-Feb-2025 18:22:24