Dinabandhu Behera vs The State Of Odisha & Ors. .... Opposite ...
2025 Latest Caselaw 3688 Ori

Orissa High Court

Dinabandhu Behera vs The State Of Odisha & Ors. .... Opposite ... on 5 February, 2025

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                  W.P.(C) No.5239 of 2018

                                  Dinabandhu Behera               ....              Petitioner(s)
                                                                         Mr. S.K. Nayak-2, Adv.
                                                            -versus-
                                  The State of Odisha & Ors.      ....         Opposite Party(s)
                                                                         Mr. Saswat Dash, AGA


                                          CORAM:
                                          HON'BLE DR. JUSTICE S.K. PANIGRAHI

                   Order                            ORDER
                   No.                             05.02.2025

04. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/order is reserved.

4. Interim order, if any, passed earlier shall continue till

pronouncement of the judgment/order.

(Dr. S.K. Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 06-Feb-2025 18:22:24