Laxman Bodode vs State Of Odisha
2025 Latest Caselaw 3662 Ori

Orissa High Court

Laxman Bodode vs State Of Odisha on 5 February, 2025

Author: S.K. Sahoo

Bench: S.K. Sahoo

                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                JCRLA No. 18 of 2023
            Laxman Bodode                 ....                   Appellant
                                       Mr. Bijay Kumar Mohanty, Advocate
                                 -versus-

            State of Odisha                     ....                  Respondent
                                                       Ms. Subhalaxmi Devi, ASC
             CORAM:
                       HON'BLE MR. JUSTICE S.K. SAHOO
                       HON'BLE MISS JUSTICE SAVITRI RATHO
                                             ORDER

Order No. 05.02.2025

07. This matter is taken up through Hybrid arrangement (video

conferencing/physical mode).

During course of hearing of the bail application, learned

counsel for the appellant submits that the appellant is in judicial

custody since 10.07.2017.

Learned counsel for the State submits that the appellant is a

man from Madhya Pradesh and he may be given some time to obtain

instructions as to whether the address of the appellant as mentioned

in the impugned judgment is correct or not.

The Superintendent of Police, Dhenkanal shall make

necessary communication to the Superintendent of Police, Baitul in

the State of Madhya Pradesh in that respect.

List this matter on 24.02.2025.

// 2 //

Instructions regarding address verification to be obtained. The

custody certificate should also be produced.

A free copy of this order be handed over to the learned

counsel for the State.

                                                                    (S.K. Sahoo)
                                                                       Judge



puspa/sukanta                                                       (Savitri Ratho)
                                                                       Judge

Signed by: PUSPANJALI MOHAPATRA