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Rankanidhi Nayak vs State Of Odisha And Others
2025 Latest Caselaw 3613 Ori

Citation : 2025 Latest Caselaw 3613 Ori
Judgement Date : 4 February, 2025

Orissa High Court

Rankanidhi Nayak vs State Of Odisha And Others on 4 February, 2025

Bench: Arindam Sinha, M. S. Sahoo
                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                  W.A. No.188 of 2025

            Rankanidhi Nayak                              ....          Appellant
                                                           Represented by Adv.-
                                                      Mr. S. Pattanaik, Advocate
                                           -versus-
            State of Odisha and others               ....      Respondents
                                                     Represented by Adv.-
                   Mrs. Suman Pattanayak, Additional Government Advocate

                                  CORAM:
                   THE HON'BLE MR. JUSTICE ARINDAM SINHA,
                           ACTING CHIEF JUSTICE
                                    AND
                     THE HON'BLE MR. JUSTICE M. S. SAHOO

                                          ORDER

Order No. 04.02.2025

01. 1. Mr. Pattanaik, learned advocate appears on behalf of appellant

and submits, his client was selected in regular recruitment process.

Initially he was not given appointment and thereafter, contractual

appointment. Ultimately he was regularized but relevant service

conditions were not made applicable. He had moved this Court

earlier on each of those occasions and lastly to obtain impugned

judgment dated 2nd December, 2024 made by the learned single

Judge directing application of the service conditions including

pension rules but further directing no past financial or other benefits

to be given. His client is aggrieved.

2. Mrs. Pattanayak, learned advocate, Additional Government

Advocate appears on behalf of respondents (State). She has

adjournment to get ready in the appeal being heard and disposed of

on adjourned date.

3. List under the same heading on 11th March, 2025.

(Arindam Sinha) Acting Chief Justice

(M. S. Sahoo) Judge

M. Panda/A. Nanda

Signature Not Verified Digitally Signed Signed by:

MRUTYUNJAYA PANDA Designation: Secretary Reason: Authentication Location: High Court of Orissa, Cuttack Date: 04-Feb-2025 19:47:46

 
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