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Rabindra Behera & Ors vs State Of Odisha & Ors. .... Opposite ...
2025 Latest Caselaw 11647 Ori

Citation : 2025 Latest Caselaw 11647 Ori
Judgement Date : 23 December, 2025

[Cites 0, Cited by 0]

Orissa High Court

Rabindra Behera & Ors vs State Of Odisha & Ors. .... Opposite ... on 23 December, 2025

Author: Sanjeeb K Panigrahi
Bench: Sanjeeb K Panigrahi
          IN THE HIGH COURT OF ORISSA AT CUTTACK
                   W.P.(C) No.35568 of 2025

        Rabindra Behera & Ors.              ....    Petitioner(s)
                                            Represented By Adv.
                                     Mr. Achyutananda Pattanaik
                               -versus-
        State of Odisha & Ors.          .... Opposite Party(s)
                                            Represented By ASC
                                            Mr. Rajdeep Pradhan



                 CORAM:
                 DR. JUSTICE SANJEEB K PANIGRAHI

                                ORDER
Order                          23.12.2025
No.

01. 1. This matter is taken up through hybrid arrangement.

2. The Petitioners have filed this Writ Petition challenging

the action of the Tahasildar, Khaira, District-Balasore who

has not carried out the order dated 28.09.2023 of the Sub-

Collector, Balasore passed in L.E. Appeal No.27 of 2021

where the Tahasildar was directed to revert back the

settled land vide Khata No.257/240, Plot No.599/1354 of

Mouza-Khiripada, Tahasil/PS-Khaira, District-Balasore

which has been settled in the name of the Opposite Party

Nos.5 and 6 to original Khata, if there is available land in

their name.

// 2 //

3. Heard.

4. Learned counsel for the Petitioner submits that the

Tahasildar, Khaira, District-Balasore has violated this

Court's order vide judgment dated 18.07.2025 passed in

W.P.(C) No.14433 of 2025.

5. Without going into the merits of the case and as this

Writ Petition arises out of the same cause of action arises

in W.P.(C) No.14433 of 2025, this Court granted liberty to

the Petitioner to file Contempt Petition for violation of

this Court's judgment dated 18.07.2025 passed in W.P.(C)

No.14433 of 2025.

6. Accordingly, the Writ Petition is disposed of.

(Dr. Sanjeeb K Panigrahi) Judge Sumitra

Location: High Court of Orissa, Cuttack

 
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