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Santosh Kumar Nayak vs State Of Odisha & Ors. .... Opposite ...
2025 Latest Caselaw 11342 Ori

Citation : 2025 Latest Caselaw 11342 Ori
Judgement Date : 15 December, 2025

[Cites 0, Cited by 0]

Orissa High Court

Santosh Kumar Nayak vs State Of Odisha & Ors. .... Opposite ... on 15 December, 2025

              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                  WP(C) No.33030 of 2025

            Santosh Kumar Nayak            ....                               Petitioner
                                                                 Represented by Adv.-
                                                                   Mr. S. Samal, Adv.

                                             -versus-

            State of Odisha & Ors.         ....                          Opposite Parties
                                                                 Represented by Adv.-
                                                                   Mr. S.K. Jee, AGA

            CORAM:
                          JUSTICE DIXIT KRISHNA SHRIPAD
                                              ORDER

15.12.2025 Order No.

01. The subject matter of this petition is substantially similar to the one in Hemanta Kumar Chhotray v. State of Orissa and others, 2024 (1) OLR 709 and therefore, counsel for the petitioner submits that the benefit given to litigants in the subject case should be extended his client as well.

2. Learned AGA Mr. Jee appearing for the OPs submits that the said matter is subjudice in Writ Appeal No.197 of 2024. However, on being asked, he tells that there is no interim order staying the judgment of the learned Single Judge. This Court in a number of similar matters has already ordered extension of the said benefits subject to outcome of the Writ Appeal and therefore, the same course needs to be adopted here also.

Ordered accordingly and writ petition is disposed off subject to outcome of the writ appeal mentioned above. Compliance within eight weeks.

Web copy of order to be acted upon by all concerned.

(Dixit Krishna Shripad) Judge

Prasant

Signed by: PRASANT KUMAR SAHOO Designation: Personal Assistant Reason: Authentication Location: Orissa High Court Date: 16-Dec-2025 10:28:09

 
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