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Azad Khan vs State Of Orissa
2025 Latest Caselaw 11255 Ori

Citation : 2025 Latest Caselaw 11255 Ori
Judgement Date : 16 December, 2025

[Cites 0, Cited by 0]

Orissa High Court

Azad Khan vs State Of Orissa on 16 December, 2025

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                          CRLA No.120 of 2009
                                      Azad Khan                         ....    Appellant

                                                                                        None

                                                                  -versus-
                                      State of Orissa                         ....   Respondent

Mr. R.B. Dash, ASC

CORAM: JUSTICE SIBO SANKAR MISHRA Order ORDER No. 16.12.2025

06.

1. None appears for the appellant.

2. Vide order dated 09.12.2025, it was indicated that, on the next date of hearing, if nobody appears on behalf of the appellant, this Court shall appoint Amicus Curiae to assist this Court in the matter.

3. In view of the above, this Court appoints Ms. Subhashree Sen, Advocate, who is present in the Court as Amicus Curiae to assist the Court in the matter.

4. The Registry is directed to supply the soft copy of the trial Court judgment and other relevant documents related to this case to Ms. Subhashree Sen, learned Amicus Curiae.

5. List this matter on 23.12.2025.

(S.S. Mishra) Designation: Personal Assistant Reason: Authentication Judge Location: High Court of Orissa, Cuttack.

Subhasis Date: 16-Dec-2025 17:36:33

 
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